Section 67(1)(a) in Gujarat Minor Mineral Concession Rules, 2017

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State of Gujarat - Subsection

Section 67(1)(a) in Gujarat Minor Mineral Concession Rules, 2017

(a)In case of minerals specified in Part A of Schedule III, the part-time mining engineer and geologist can be employed up to a maximum of:

(i)eighteen mines/quarries where mining is carried out by manual means; and

(ii)twelve mines/quarries where mining is carried out by any other means;