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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(2) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(2)Candidate's merit certificates of highest level of participation/ achievement will be considered to place them in any one of the above seven categories. Candidate will not be considered for more than one category for award of incentive marks.