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State of Jharkhand - Section

Section 30 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992

30.

The Appointment Committee shall advertise all vacancies in relation to Class III staff in the Judgeship in two daily newspapers having wide circulation in the State of Bihar, one of which must be in. Hindi and also in a local daily newspapers published from the concerned District Headquarters, if any.In the advertisement the number of vacant posts in each category as for example, Clerks, Typists, Stenographers, etc. shall clearly be specified.