Supreme Court - Daily Orders
Special Director Directorate Of ... vs Lalit Kumar Modi on 27 October, 2020
Bench: Rohinton Fali Nariman, Navin Sinha, Krishna Murari
ITEM NO.10 Court 3 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14898/2020
(Arising out of impugned final judgment and order dated 20-06-2019
in WP No. 624/2018 passed by the High Court Of Judicature At
Bombay)
SPECIAL DIRECTOR DIRECTORATE OF ENFORCEMENT & ANR. Petitioner(s)
VERSUS
LALIT KUMAR MODI Respondent(s)
(FOR ADMISSION and I.R. and IA No.73413/2020-CONDONATION OF DELAY
IN FILING and IA No.73416/2020-PERMISSION TO FILE LENGTHY LIST OF
DATES)
Date : 27-10-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mr. Tushar Mehta, SG
Mr. Zoheb Hossain, Adv.
Ms. Sairica Raju, Adv.
Mr. Digvijay Jain, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
In the meanwhile, there shall be stay of operation of the impugned judgment and order of the High Court.
Tag with SLP (C) No. 24417 of 2013. Signature Not Verified (R. NATARAJAN) Digitally signed by R Natarajan Date: 2020.10.27 (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS 16:44:10 IST Reason: BRANCH OFFICER