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Securities And Exchange Board Of India - Section

Section 39 in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2019

39. Submission of report to the Board.

- The inspecting officer shall, as soon as possible, on completion of the inspection or investigation as the case may be, submit a report to the Board:Provided that if directed to do so by the Board, the inspecting officer may submit interim report(s).