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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Jharkhand - Subsection

Section 26(3) in The Bihar Primary and Middle Education Rules, 1961

(3)The District Superintendent shall, in consultation with the Superintendent of Post Offices or where there is no such officer, in consultation with the Head Postmaster, prepare a roster according to which, as far as possible on every working day, the remittances in respect of a batch of schools shall be made. The roster shall be strictly followed and it will be the duty of the District Superintendent and the Deputy Superintendent to see that the Money Orders are ready and handed over to the Post Office in the first hour of the appointed day. In the even of holidays, the roster shall be adjusted well in advance. If there be any departure from the roster, the grounds on which such departure was made shall be recorded in a register to be maintained specially for this purpose.