Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 288A] [Entire Act] State of Goa - Subsection Section 288A(2) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008 (2)The Committee shall decide about the modalities regarding disbursement of such relief, quantum and procedure to be followed for such disbursement].