Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(1) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(1)The University shall constitute all or any of the following Faculties and such other Faculties and Board of Studies as may be provided by the Statutes, from time to time, namely-
(i)Veterinary Sciences,
(ii)Fishery Sciences,
(iii)Dairy Technology.