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[Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(8)(iv) in The Companies (Registration of Foreign Companies) Rules, 2014

(iv)the particulars of the Management or Board (i.e. Name and complete addressees) of Directors, Manager, Managing Director or other principal officers of the company);