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State of Rajasthan - Section

Section 203 in Rajasthan Panchayati Raj Rules, 1996

203. Checks to leakage of revenue.

- In order to ensure that all the revenue collected is correctly brought to account and there is no leakage, the head of office will see that adequate checks are exercised and may, for this purpose, arrange to have test inspections of account of receipt carried out.