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Union of India - Section

Section 4 in The Coinage Act, 2011

4. Denominations, dimensions, designs and composition of coins.—

Coins may be minted at the Mints or at any other place authorised under the proviso to section 3 of such denominations not higher than one thousand rupees and of such dimensions and designs and containing such metals or mixed metals of such composition or any other material as may be prescribed by the Government.