Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 14 in Procedure for Registration of Moneylenders 14. Record of proceedings in the Minute Book. - Proceedings, if any, connected with the registration of moneylenders shall be recorded in the Minute Book of the Sub-Registrar's Office,
