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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(15) in West Bengal Municipal (Employees' Service) Rules, 2010

(15)"category A, category B, category C and category ID" means the class or classes of municipal employees as classified in the West Bengal Municipal Employees' (Classification, Control, Appeal and Conduct) Rules, 2008;