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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(1) in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993

(1)Before undertaking an inspection under regulation 16, the Board shall give a reasonable notice to the registrar to an issue or share transfer agent for that purpose.