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[Cites 0, Cited by 0] [Section 92AA(2)] [Section 92AA] [Entire Act]

State of Tamilnadu - Subsection

Section 92AA(2)(e) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(e)the cover containing the tendered ballot papers not opened and co anted but number of entered in the result sheet in Form 25; and