Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 26 in The Sikh Gurdwaras Committee Election Rules, 1959 26. Voting to be in person and not by proxy. - The voting shall be by ballot and every elector wishing to record his vote shall do so in person and not by the proxy.
