Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Odisha - Subsection Section 82(1) in The Orissa Registration Rules, 1988 (1)When a sealed cover containing a Will is opened under Section 45., a note to that effect should be made in Book No. 5 in Form Number 12 (1) Appendix-I.
