Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 19]

Madhya Pradesh High Court

Dr. Shriram Dwivedi vs The State Of Madhya Pradesht on 27 January, 2015

<font size="4"> <div style="width: 600px; background-color: white; height: 500px; margin: 0px auto; word-wrap: break-word;" id="ggg" onkeypress="return nb(event)" onmouseup="checkStat()" contenteditable="true"> <p style="font-style: normal; font-weight: normal; line-height: 150%; page-break-before: always" align="CENTER" lang="en-US"> <font face="Arial, sans-serif"><font size="4"><u>W.P.No.1610/2014 </u></font></font> </p> <p style="margin-left: -1.16in; font-style: normal; font-weight: normal; line-height: 150%" align="JUSTIFY" lang="en-US"> <span style="text-decoration: none"> </span><font face="Arial, sans-serif"><font size="4"><u>27.1.2015</u></font></font></p> <p style="margin-left: -0.01in; line-height: 150%" align="JUSTIFY"><font face="Arial, sans-serif"><font size="4"> Shri S.K.Agrawal, learned counsel for the petitioners</font></font><font face="Arial, sans-serif"><font size="4">. </font></font></p> <p style="margin-left: -0.01in; line-height: 150%" align="JUSTIFY"><font face="Arial, sans-serif"><font size="4"> Learned counsel for the petitioners prays for two weeks time to seek instructions in the matter.</font></font></p> <p style="margin-left: -0.01in; line-height: 150%" align="JUSTIFY"><font face="Arial, sans-serif"><font size="4"> Prayer is allowed.</font></font></p> <p style="margin-left: -0.01in; line-height: 150%" align="JUSTIFY"><font face="Arial, sans-serif"><font size="4"> List after two weeks.</font></font></p> <p style="margin-left: -0.01in; line-height: 150%" align="JUSTIFY"><font face="Arial, sans-serif"><font size="4"> In the meanwhile interim order passed on earlier occasion shall continue till the next date of hearing.</font></font><font face="Arial, sans-serif"><font size="4"><span style="font-style: normal"> </span></font></font></p> <p style="margin-left: -0.01in; line-height: 0.07in" align="JUSTIFY"> <font face="Bookman, serif"><font size="4"><b>(Ms. Vandana Kasrekar)</b></font></font><font face="Bookman, serif"><font size="4"><span style="text-decoration: none"><b> Judge</b></span></font></font></p> <p style="margin-left: -0.01in; font-weight: normal; line-height: 0.07in; text-decoration: none" align="JUSTIFY"> <font face="Bookman, serif"><font style="font-size: 6pt" size="1">SM/-</font></font></p> <p class="ww-body-text-2-western" style="margin-left: 0in; font-style: normal; line-height: 150%; text-decoration: none" align="CENTER" lang="en-US"> <br> </p> <!--<object type="application/pdf" data="../../MPHCJB/2014/SA/125/SA_125_2014_Order_03-Jul-2014.pdf" id="ggg_object" style="display: none"></object>--> <object type="application/pdf" id="ggg_object" style="display: none"></object> <!--<iframe src="../../MPHCJB/SA_125_2014_Order_03-Jul-2014.pdf" id='ggg_object' width="800px" height="600px" >--> </div> </font>