Supreme Court - Daily Orders
Jeetu @ Jitendra & Ors. Etc. vs State Of Madhya Pradesh Etc. Etc. on 1 April, 2015
Bench: Kurian Joseph, Amitava Roy
ITEM NO.28 COURT NO.12 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
5232-5233/2015
(Arising out of impugned final judgment and order dated 11/08/2014
in CRLA No.168 and 172 of 2004 passed by the High Court of M.P. at
Indore)
JEETU @ JITENDRA & ORS. ETC. Petitioner(s)
VERSUS
STATE OF MADHYA PRADESH ETC. ETC. Respondent(s)
(With appln.(s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 01/04/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr.S.K.Vyas, Sr.Adv.
Mr.Santosh Kumar, Adv.
Mr.Rajeev Ranjan Mishra, Adv.
Mr. Mushtaq Ahmad, Adv.
For Respondent(s)
Upon hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed.
(SATISH KUMAR YADAV) (RENU DIWAN) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Satish Kumar Yadav Date: 2015.04.01 16:32:32 IST Reason: