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Supreme Court - Daily Orders

Jeetu @ Jitendra & Ors. Etc. vs State Of Madhya Pradesh Etc. Etc. on 1 April, 2015

Bench: Kurian Joseph, Amitava Roy

     ITEM NO.28                                COURT NO.12              SECTION IIA

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP                  No(s).
     5232-5233/2015

     (Arising out of impugned final judgment and order dated 11/08/2014
     in CRLA No.168 and 172 of 2004 passed by the High Court of M.P. at
     Indore)

     JEETU @ JITENDRA & ORS. ETC.                                       Petitioner(s)

                                                      VERSUS

     STATE OF MADHYA PRADESH ETC. ETC.                                  Respondent(s)

     (With appln.(s) for c/delay in filing SLP and c/delay in refiling
     SLP)

     Date : 01/04/2015 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE AMITAVA ROY

     For Petitioner(s)                  Mr.S.K.Vyas, Sr.Adv.
                                        Mr.Santosh Kumar, Adv.
                                        Mr.Rajeev Ranjan Mishra, Adv.
                                        Mr. Mushtaq Ahmad, Adv.

     For Respondent(s)

                         Upon hearing the counsel the Court made the following
                                          O R D E R

Delay condoned.

The special leave petitions are dismissed.

(SATISH KUMAR YADAV) (RENU DIWAN) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Satish Kumar Yadav Date: 2015.04.01 16:32:32 IST Reason: