Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Uttar Pradesh - Subsection Section 87(2) in The U.P. Minor Minerals (Concession) Rules, 1963 (2)The State Government may condone the delay cause in making the application for renewal of mining lease after the period specified in sub-rule(1).
