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[Section 22]
[Entire Act]
State of Tamilnadu - Subsection
Section 22(2) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992
| (1) | Registration Number, Name and Address of theSociety. | |
| (2) | Date of starting. | |
| (3) | Total number of members. | |
| (4) | Total number of Handlooms enrolled. | |
| (5) | State whether the society is implementing thesaving's and security Scheme and if so, how many members arecovered by the scheme. | |
| (6) | Total number of members proposed to be broughtunder the Tamil Nadu Co-operative Handloom Weavers Family PensionScheme. | |
| (7) | State whether the society is recovering from thewages of the members thrift subscription at not less than (6Vz)of the wages as per bye-laws 1. | |
| (8) | Has a resolution been passed by the Board toparticipate in the scheme and to abide by the rules of the scheme(copy of the resolution should be enclosed). | |
| (9) | Has a resolution of the Board been passedcertifying to the correctness of the age and health conditions ofthe members mentioned in item ''6" (copy of the resolutionto be enclosed). |
| 1. | Membership number and name. | |
| 2. | Father's/Husband's name. | |
| 3. | Full address. | |
| 4. | Date of birth and age. | |
| 5. | Date of admission as a member of the society. | |
| 6. | Share capital amount to the Credit of themembers. | |
| 7. | Amount to the Credit of the members in - | |
| (a) Contributory Thrift Fund. | ||
| (b) General Thrift Fund, if he is not covered byGeneral Thrift Fund. | ||
| (c) Fund account under Savings and SecurityScheme. | ||
| 8. | (a) State whether you are agreeable to credityour future thrift subscription to the new Fund account under thePension Scheme. | |
| (b) And to freeze the other accounts mentionedin item (7) and get back the amounts therein at the time ofretirement. | ||
| 9. | State whether you have any serious illness orcontagious disease at present or at any time in your life and ifso furnish details. |