Section 4(b) in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/Determination (Prohibition and Regulation) Act, 2002
(b)no prenatal diagnostic techniques shall be conducted except for the purposes of detection of any of the following abnormalities, namely:(i)Chromosomal abnormalities;(ii)Genetic metabolic diseases;(iii)Haemoglobinopathies;(iv)Sex-linked genetic diseases;(v)Congenital anomalies; or(vi)any other abnormalities or diseases as may be specified by the State Supervisory Board;
