Bombay High Court
Flsmidth Private Limited vs Enweigh India Private Limited on 20 August, 2025
S.S.Kilaje 44-IA(L)-32328-2024.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION JURISDICTION
INTERIM APPLICATION (L) NO. 32328 OF 2024
Digitally
WITH
signed by
SONALI SONALI
SATISH
KILAJE
SATISH
KILAJE
Date:
2025.08.21
COMMERCIAL IP SUIT (L) NO. 540 OF 2025
16:21:36
+0700
WITH
COURT RECEIVER'S REPORT NO. 533 OF 2024
IN
COMMERCIAL IP SUIT (L) NO. 540 OF 2025
WITH
INTERIM APPLICATION (L) NO. 2032 OF 2025
IN
COMMERCIAL IP SUIT (L) NO. 540 OF 2025
Flsmidth Private Limited ... Applicant
/Plaintiff
Versus
Enweigh India Private Limited ... Defendant
.............
Mr. Hiren Kamod a/w. Mr. Sandeep Rebari, Mr. Yash Pitroda, Ms. Amrita
Natrajan and Mr. Mayur Shetty i/b. Kocchar & Co., Advocates for the Plaintiff.
Mr. Shekhar Jagtap, Advocate for Defendant Nos. 1, 4 and 5, for the Applicant in
IAL/2032/2025
Mr. Shon Gadgil a/w. Mr. Nishank Barolia, Mr. Abhijeet Deshmukh and Mr.
Ashish Kankal i/b. Khurana & Khurana Advocates & IP Attorneys for Defendant
No.6.
Mr. Chinmay Page i/b. Mr. Muralidhar Khadilkar, Advocate for Defendant Nos.
8 and 9.
Mr. Deepak S. Bhalerao, Second Assistant to Court Receiver present.
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S.S.Kilaje 44-IA(L)-32328-2024.doc
CORAM : ARIF S. DOCTOR, J.
DATE : 20th AUGUST, 2025.
P. C. :
1. I am informed today that vide order dated 23.07.2025 this Court had directed the defendants (except for defendant No.6) to file their respective affidavits in reply. However, the same have not been filed. Time is extended for a period of two weeks from today.
2. It is made clear no further time will be granted. Rejoinder, if any, to be filed within two weeks thereafter.
3. List the Interim Application for hearing on 3rd September, 2025.
INTERIM APPLICATION NO. 2032 OF 2025
1. Let the Affidavit-in-reply to the application under Order 7 Rule 11 also be filed within two weeks from today. Rejoinder, if any, to be filed after two weeks thereafter.
2. Ad-interim relief granted earlier to continue till the next date.
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