Delhi High Court - Orders
Pr. Commissioner Of Customs vs Kunal Lalani on 28 May, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~2-4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
2
+ CUSAA 20/2021
PR. COMMISSIONER OF CUSTOMS ..... Appellant
Through Mr. Harpreet Singh, Sr. Standing
Counsel.
versus
KUNAL LALANI ..... Respondent
Through Mr. Yogendra Aldak &
Ms. Avisha Khatri, Advocates
3
+ CUSAA 21/2021
PR. COMMISSIONER OF CUSTOMS ..... Appellant
Through Mr. Harpreet Singh, Sr. Standing
Counsel
versus
M/S MEGA CORPORATION LTD. ..... Respondent
Through Mr. Yogendra Aldak & Ms. Avisha
Khatri, Advocates
4
+ CUSAA 22/2021
PR. COMMISSIONER OF CUSTOMS ..... Appellant
Through Mr. Harpreet Singh, Sr. Standing
Counsel.
versus
PUNJ ALLOYED AVIATION LTD. ..... Respondent
Through Mr. Yogendra Aldak &
Ms. Avisha Khatri, Advocates
Signature Not Verified
Digitally Signed By:SHIV
KUMAR
Signing Date:03.06.2021
19:03:07
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 28.05.2021 Proceedings have been conducted through video conferencing. CM APPL. 13412/2021 in CUSAA 20/2021(Exemption) CM APPL. 13414/2021 in CUSAA 21/2021(Exemption) Allowed, subject to all just exceptions. Applications are disposed of. CUSAA 20/2021 & CM APPL. 13411/2021 (Delay) CUSAA 21/2021 & CM APPL. 13413/2021 (Delay) CUSAA 22/2021 & CM APPL. 13663/2021 (Delay) Issue notice.
Mr. Yogendra Aldak, learned counsel accepts notice on behalf of the Respondents.
List on 09.08.2021.
CHIEF JUSTICE JYOTI SINGH, J MAY 28, 2021/rk Signature Not Verified Digitally Signed By:SHIV KUMAR Signing Date:03.06.2021 19:03:07