Calcutta High Court (Appellete Side)
Sri Biraj Bhattacharya vs Indian Culture Centre & Ors on 24 July, 2018
1 Sl. July 24,
56. 2018 High Court at Calcutta Revisional Jurisdiction C.O. 2274 of 2018 Sri Biraj Bhattacharya Versus Indian Culture Centre & ors. Mr. Animesh Paul, ...for the petitioner. Mr. Subrata Kumar Dutt, Ms. Riya Banerjee, ...for the opposite party no. 1. Heard both sides. Hearing is concluded. The matter will appear for judgment on August 8, 2018.
There will be an interim order of stay of all further proceedings in Title Suit No. 191 of 1984 pending before the Civil Judge (Junior Division), Third Court at Howrah, till delivery of the judgment.
( Sabyasachi Bhattacharyya, J. ) dns