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Union of India - Section

Section 3A in The Prevention of Food Adulteration Rules, 1955

3A. [ Packaging materials.-It shall be packed in clean, hygienic, colourless, transparent and tamperproof bottles/ containers made of polyethylene (PE) (conforming to IS: 10146 or polyvinyl chloride (PVC) conforming to IS: 10151 or polyalkylene terephthalate (PET and PBT) conforming to IS: 12252 or polypropylene conforming to IS : 10910 or foodgrade polycarbonate or sterile glass bottles suitable for preventing possible adulteration or contamination of the water.

All packaging materials of plastic origin shall pass the prescribed overall migration and colour migration limits.] [Inserted by G.S.R. 439(E), dated 19th June, 2002 (w.e.f. 1-9-2002).]