Section 37(1)(b) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(1)(b) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(b)applies it to any package in or with which the goods are sold, or exposed for sale, or had in possession for sale or for any purpose of trade or manufacture; or

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Union of India - Subsection

Section 37(1)(b) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999