Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(x) in The Calcutta University Act, 1979.

(x)to provide for the inspection or the investigation into the affairs' of any department or any University College and submit report to the Syndicate;