Section 33(1)(c) in The Board's Excise Rules, 1965

[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(1)(c) in The Board's Excise Rules, 1965

(c)stored in a bonded warehouse of a non-bonded warehouse or a store-room, as the case may be, for sale-to-trade except under a licence granted in this behalf under Sub-section (2) of Section 22 by the Collector.

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State of Odisha - Subsection

Section 33(1)(c) in The Board's Excise Rules, 1965