Section 56(2)(b) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.
(b)the Executive Council may delegate any of its powers or duties, conferred or imposed by or under this Act, to -(i)the Vice-Chancellor,(ii)a committee constituted from among its own members,(iii)a committee constituted in accordance with the Statutes or the Ordinances,(iv)any of the Faculty Councils for Post-Graduate Studies or Councils for Undergraduate Studies, or(v)the Finance Committee;