Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(1) in The Haryana Special Economic Zone Act, 2005

(1)The State Government may, by notification in the Official Gazette, make rules for carrying out the purposes of this Act.