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[Cites 0, Cited by 0] [Section 146(8)] [Section 146] [Entire Act]

State of Telangana - Subsection

Section 146(8)(d) in Telangana Panchayat Raj Act, 2018

(d)the Revenue Divisional Officer shall reserve MPTCs for Women from out of the reserved and unreserved categories on the basis of draw of lots.