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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(1)(ii) in Shri Krishna Ayush University Kurukshetra Act, 2016

(ii)affecting the conditions, mode of appointment or duties of examiners or the conduct or standard of examination or any courses of study,