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[Cites 0, Cited by 0] [Section 167] [Entire Act]

Union of India - Subsection

Section 167(c) in The Drugs and Cosmetics Rules, 1945

(c)has a diploma in Ayurveda, Siddha or Unani Systems, as the case may be, granted by a State Government or an Institution recognized by the Central Government or a State Government for this purpose.]