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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Karnataka - Subsection

Section 48(1)(h) in The Karnataka State Law University Act, 2009

(h)the fees to be charged for courses of study, research, experiment and practice training and for admission to the examinations for degrees, diplomas and other academic distinctions of the University;