Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(a) in The Indian Easements Act, 1882 (a)A has, in respect of his mill, a right to the uninterrupted flow thereto, from sunrise to noon, of the water of Bs stream. B may grant to C the right to divert the water of the stream from noon to sunset:
