Section 6(3)(b) in The Arunachal Pradesh Fiscal Responsibility (and Budget Management) Act, 2006

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State of Arunachal Pradesh - Subsection

Section 6(3)(b) in The Arunachal Pradesh Fiscal Responsibility (and Budget Management) Act, 2006

(b)whether such deviation is substantial and relates to the actual or the potential budgetary outcomes, and how much of the deviation can be attributed to general economic environment and to policy changes by the State Government; and

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State of Arunachal Pradesh - Subsection

Section 6(3)(b) in The Arunachal Pradesh Fiscal Responsibility (and Budget Management) Act, 2006