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State of Tamilnadu - Section

Section 6 in Tamil Nadu Entertainments Tax Rules, 1939

6. Number and date of [Certificate of registration issued by the registering authority under Cable Television Networks (Regulation) Act, 1995 (Central Act 7 of 1995) and period for which it is valid: [Item No. 6 substituted and items 7 toll were added by G.O. No. 134, dated the 2nd September 2003 w.e.f. 1st June 2003.]