Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Puducherry - Subsection Section 2(d) in Pondicherry Revenue Recovery Act, 1970 (d)" revenue " in relation to land includes all dues payable to Government whether under the provisions of any law for the time being in force or under any agreement in respect of such land ;
