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[Cites 0, Cited by 0] [Section 27(11)] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(11)(c) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(c)either have an open and as high as the top of soil pipe or be carried into a soil pipe at a point not less than 1.5 metres above the highest connection of the soil pipe.