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Chattisgarh High Court

Khelan Singh Tande vs State Of Chhattisgarh & Ors on 25 April, 2016

                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet

                                    WPS No. 1170 of 2013

                  Khelan Singh Tande Versus State Of Chhattisgarh & Ors.

  motion

25/04/2016

Shri C.J.K. Rao, counsel for the petitioner.

Shri P. K. Bhaduri, GA for the State. Heard.

I. A. No.2 The application for early hearing is allowed. List it for final hearing in the week commencing 04.07.2016.

Sd/-

Judge Nirala Prashant Kumar Mishra