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[Cites 1, Cited by 1]

Calcutta High Court (Appellete Side)

Central Bureau Of Investigation vs Sanjay Kumar Kanoria & Ors on 16 August, 2022

Author: Tirthankar Ghosh

Bench: Tirthankar Ghosh

16.08.2022 IN THE HIGH COURT AT CALCUTTA Item No.21 CRIMINAL REVISIONAL JURISDICTION Ct.No.34 dc.

C.R.R. 3782 of 2009 with CRAN 2 of 2022 Central Bureau of Investigation versus Sanjay Kumar Kanoria & Ors.

In Re: An Application under Section 401 read with Section 482 of the Code of Criminal Procedure.

Mr. Pulakesh Bajpayee ... For the Petitioner/Applicant.

Re: CRAN 2 of 2022 (an application for Restoration) As prayed for by the learned advocate appearing for the petitioner/CBI, list this matter under the heading "Application" on 18.08.2022.

(Tirthankar Ghosh, J.)