Calcutta High Court (Appellete Side)
Central Bureau Of Investigation vs Sanjay Kumar Kanoria & Ors on 16 August, 2022
Author: Tirthankar Ghosh
Bench: Tirthankar Ghosh
16.08.2022 IN THE HIGH COURT AT CALCUTTA Item No.21 CRIMINAL REVISIONAL JURISDICTION Ct.No.34 dc.
C.R.R. 3782 of 2009 with CRAN 2 of 2022 Central Bureau of Investigation versus Sanjay Kumar Kanoria & Ors.
In Re: An Application under Section 401 read with Section 482 of the Code of Criminal Procedure.
Mr. Pulakesh Bajpayee ... For the Petitioner/Applicant.
Re: CRAN 2 of 2022 (an application for Restoration) As prayed for by the learned advocate appearing for the petitioner/CBI, list this matter under the heading "Application" on 18.08.2022.
(Tirthankar Ghosh, J.)