Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 1 in The Jammu and Kashmir Panchayati Raj Rules, 1996

1. Short title and commencement.

(1)These rules may be called the Jammu and Kashmir Panchayati Raj Rules, 1996.
(2)These shall come into force on such date as the Government may, by notification in the Government Gazette, appoint in this behalf.