Section 8(1)(g) in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Rules, 1962

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State of Maharashtra - Subsection

Section 8(1)(g) in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Rules, 1962

(g)bring, for any purpose other than the maintenance of the monument -

(i)any animal, or

(ii)any vehicle except in areas reserved for the parking thereof.