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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Andhra Pradesh - Subsection

Section 57(1)(iii) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(iii)to the Assistant Commissioner, if it is included in the list published under clause (c) of Section 6.