Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

Smt. Vinod Rani Lamba vs Babu Ram Yadav on 20 October, 2022

Author: Vivek Chaudhary

Bench: Vivek Chaudhary





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1961 of 2017
 

 
Petitioner :- Smt. Vinod Rani Lamba
 
Respondent :- Babu Ram Yadav
 
Counsel for Petitioner :- Suresh Kumar Gupta
 
Counsel for Respondent :- Ramgee Prasad,Sheetla Sahai Srivastava
 

 
Hon'ble Vivek Chaudhary,J.
 

Case called out in the revised list.

No one is present on behalf of the petitioners to press this petition.

Accordingly, the petition is dismissed for want of prosecution. Pending applications, if any, are also dismissed.

Interim order, if any, stands discharged.

(Vivek Chaudhary, J.) Order Date :- 20.10.2022 Shiraz