Allahabad High Court
Smt. Vinod Rani Lamba vs Babu Ram Yadav on 20 October, 2022
Author: Vivek Chaudhary
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- MATTERS UNDER ARTICLE 227 No. - 1961 of 2017 Petitioner :- Smt. Vinod Rani Lamba Respondent :- Babu Ram Yadav Counsel for Petitioner :- Suresh Kumar Gupta Counsel for Respondent :- Ramgee Prasad,Sheetla Sahai Srivastava Hon'ble Vivek Chaudhary,J.
Case called out in the revised list.
No one is present on behalf of the petitioners to press this petition.
Accordingly, the petition is dismissed for want of prosecution. Pending applications, if any, are also dismissed.
Interim order, if any, stands discharged.
(Vivek Chaudhary, J.) Order Date :- 20.10.2022 Shiraz