Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 11(1)] [Section 11] [Entire Act] State of Gujarat - Subsection Section 11(1)(a) in The Gujarat Municipalities Act, 1963 (a)Who-(i)has, whether before or after the commencement of this Act, been convicted by a Court in India-