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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(4) in Kolkata Municipal Corporation Building Rules, 2009

(4)A Structural Engineer and a Geo- Technical Engineer, Structural Reviewer shall be empanelled in the manner as may be specified by the Municipal Commissioner and validity of their engagement shall similarly lapse with the lapse of their empanelment.