10. Exercise of financial, administrative and disciplinary powers by the Chairman and members.
- All financial, administrative and disciplinary powers which were being exercised by the General Manager (Electricity), the Additional General Managers and the Financial Advisor and Chief Accounts Officer of the Undertaking, shall be exercised by the Chairman and the [Member(s) concerned.] [Substituted by Delhi Vidyut Board (Amendment) Rules, 1997.]
