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Madhya Pradesh High Court

Narendra @ Lallu vs The State Of Madhya Pradesh on 21 December, 2021

Author: Virender Singh

Bench: Virender Singh

1 MCRC-58053-2021 The High Court Of Madhya Pradesh MCRC No. 58053 of 2021 (NARENDRA @ LALLU Vs THE STATE OF MADHYA PRADESH AND OTHERS) Jabalpur, Dated : 21-12-2021 Shri A.Shrivastava, counsel for the petitioner.

Shri Surdeep Khampariya, Panel Lawyer for the State. As prayed by the counsel for the petitioner, list after ensuing winter vacation.

(VIRENDER SINGH) JUDGE anand Signature Not Verified SAN Digitally signed by ANAND KRISHNA SEN Date: 2021.12.23 11:07:29 IST